Il And Fs Transportation Networks ... vs Kohinoor Projects Private ...
2022 Latest Caselaw 9081 Bom

Citation : 2022 Latest Caselaw 9081 Bom
Judgement Date : 12 September, 2022

Bombay High Court

Il And Fs Transportation Networks ... vs Kohinoor Projects Private ... on 12 September, 2022

Bench: N. J. Jamadar

                                                                                       20-sj-24-2020.doc




                                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                      ORDINARY ORIGINAL CIVIL JURISDICTION

                                      SUMMONS FOR JUDGMENT NO.24 OF 2020
                                                     IN
                                    COMMERCIAL SUMMARY SUIT NO.1474 OF 2019

                      IL and FS Transportation Networks
VISHAL                Limited (ITNL)                                         ...Plaintiff
SUBHASH                     vs.
PAREKAR               Kohinoor Projects Private Limited                      ...Defendant
Digitally signed by
VISHAL SUBHASH
PAREKAR
Date: 2022.09.14
11:09:49 +0530
                      Mr. Rohan Cama a/w. Mr. Aakash Mehta i/b. Mansukhlal Hiralal &
                      Co., for the Plaintiff.
                      Mr. Mandar Soman, for the Defendant.

                                                CORAM :    N. J. JAMADAR, J.

                                                DATE :     SEPTEMBER 12, 2022

                      P.C.:

1. Heard the learned counsels for the parties.

2. At the request of the learned counsel for the plaintiff list on

26th September, 2022 along with Summons for Judgment No. 44 of

2019 in Commercial Summary Suit No. 839 of 2019.



                                                                 (N. J. JAMADAR, J.)




                      Vishal Parekar, P.A.                                                          ...1