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Cine Exhibitors Assoc. Thr. ... vs N.M.C. Nagpur Thr. Its ...
2022 Latest Caselaw 9079 Bom

Citation : 2022 Latest Caselaw 9079 Bom
Judgement Date : 12 September, 2022

Bombay High Court
Cine Exhibitors Assoc. Thr. ... vs N.M.C. Nagpur Thr. Its ... on 12 September, 2022
Bench: A.S. Chandurkar, Urmila Sachin Phalke
 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 4746 OF 2009

 Cine Exhibitors Assoc. Thr. President Prashant ....PETITIONER
 Rathi
             V/S
 N.m.c. Nagpur Thr. Its Commissioner And Anr. ....RESPONDENT

DV CHAUHAN for Petitioner S.M. PURANIK FOR RESPONDENT NO.1. T.H. KHAN, AGP/R-2 for Respondent

CORAM : HON'BLE SHRI JUSTICE A.S. CHANDURKAR & HON'BLE JUSTICE URMILA JOSHI PHALKE, JJ DATE : 12th September, 2022 P.C. :

Heard Mr. D.V. Chauhan, Adv. for Petitioner, Mr. S.M. PURANIK For Respondent No.1, Ms. T.H. Khan, AGP for Respondent No.2. CLOSED FOR JUDGMENT.

( FOR REGISTRAR JUDICIAL )

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