Solapur Municipal Corporation ... vs Deepak Jambukumar Shah And Anr
2022 Latest Caselaw 9036 Bom

        Megha                                           17_fast_4637_2020.doc


                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                   CIVIL APPELLATE JURISDICTION

                               FIRST APPEAL (STAMP) NO.4637 OF 2020
                                               WITH
                               INTERIM APPLICATION NO.3185 OF 2020
                                               AND
                               INTERIM APPLICATION NO.3186 OF 2020
                                                IN
                               FIRST APPEAL (STAMP) NO.4637 OF 2020

         Solapur Municipal Corporation                       ...Appellant
                              Versus
         Deepak Jambukumar Shah and
         Anr.                                              ...Respondents
                                         ...
        Mr. Samir Kumbhakoni for the Appellant.



                                           CORAM : SMT. ANUJA PRABHUDESSAI, J.

DATED : 8th SEPTEMBER, 2022.

P.C.:-

1. Learned counsel for the Appellant seeks time to verify

whether any amount has been paid to Respondent-original claimant in

compliance with the impugned Judgment and Award.

2. Stand over to 15/09/2022.

(SMT. ANUJA PRABHUDESSAI, J.)

Digitally signed MEGHA by MEGHA S PARAB S Date:

2022.09.08 PARAB 18:03:42 +0530