Satishkukmar Surendra Shetty vs The District Collector And Ors
2022 Latest Caselaw 9021 Bom

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         MEERA                                           1/1                       908-wp-7657-22.doc
MEERA    MAHESH
MAHESH   JADHAV
JADHAV   Date:
         2022.09.10
         11:19:05               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
         +0530
                                        CIVIL APPELLATE JURISDICTION
                                       WRIT PETITION NO.7657 OF 2022

                Satishkumar Surendra Shetty                      ....Petitioner
                      V/s.
                The District Collector & Ors.                    ...Respondents

                                                     ----

Dr. Abhinav Chandrachud a/w Mr. Vinod Sangvikar, Mr. Yogesh Morbale for Petitioner.

Smt. S. D. Vyas, B Panel Counsel for State. Mr. Rishabh Shah a/w Mr. Sanjay Anabhawane, Ms Dimple Tejani i/b Mr. Sanjay Anabhawane for Respondent No.5.

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CORAM : K.R. SHRIRAM & A.S. DOCTOR, JJ DATED : 8th SEPTEMBER 2022

P.C. :

                 1        Reserved for judgment.

                 2        Ad-interim relief to continue until further orders.




                (A. S. DOCTOR, J.)                                     (K.R. SHRIRAM, J.)




                Meera Jadhav