Ashwini Rajratan Narwade vs Rajratan Kishan Narwade
2022 Latest Caselaw 9008 Bom

               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                           BENCH AT AURANGABAD

                    914 FAMILY COURT APPEAL NO.64 OF 2022
                      WITH CA/12716/2022 IN FCA/64/2022

                        ASHWINI RAJRATAN NARWADE
                                    VERSUS
                         RAJRATAN KISHAN NARWADE
                                         ...
                Advocate for Appellant : Mr. Dhananjay M. Shinde
                                         ...

                                   CORAM : MANGESH S. PATIL &
                                           SANDEEP V. MARNE, JJ.

                                   DATE       : 08-09-2022

PC :

.              Heard.

2. Issue notice for final disposal in Family Court Appeal as well

as in Civil Application, returnable on 20.10.2022.

3. Till then, the operation of the judgment and order under

challenge shall stand stayed.

4. Call record and proceedings.

      [ SANDEEP V. MARNE ]                           [ MANGESH S. PATIL ]
           JUDGE                                          JUDGE


ggp