Prem S/O Sampatraj Bagrecha vs Ramdayal S/O Laxman Kanoje (Dead) ...
2022 Latest Caselaw 8872 Bom

                                                                       1                             921-cra-21-18

                                    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                              NAGPUR BENCH : NAGPUR

                                        CIVIL REVISION APPLICATION NO. 21 OF 2018
                                         Prem Bagrecha Vs. Ramdayal Kanoje (Dead) & Ors.
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                    Office Notes, Office Memoranda of Coram,                    Court's or Judge's orders
                    appearances, Court's orders of directions
                    and Registrar's orders
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                                                 Dr. Anjan De, Advocate for Applicant
                                                 Mr. A.R. Chavhan, Advocate for Respondent No.1

                                                                      CORAM : MANISH PITALE, J.

DATE : 6th September, 2022

Mr. De, during the course of arguments has handed over a compilation of judgments to Mr. Chavhan, learned counsel appearing for the contesting respondent.

2. Mr. Chavhan, learned counsel desires to respond to the said judgments on which reliance is placed by Mr. De, learned counsel for the applicant.

3. List for further consideration on 19/09/2022.

JUDGE

Digitally signed by:MILIND P DESHPANDE Signing Date:08.09.2022 17:35 MP Deshpande