M/S. Adani Power Maharashtra ... vs State Of Maharashtra, Through ...
2022 Latest Caselaw 8863 Bom

                              209-WP-2413-13.odt                                                       1



                                              IN THE HIGH COURT OF JUDICATURE AT BOMBAY,
                                                        NAGPUR BENCH : NAGPUR.

                                                                WRIT PETITION NO.2413 of 2013

                                     M/s. Adani Power Maharashtra Limited through its Authorized signatory-
                                                        Shri Omprakash Ramful Bhardwaj
                                                                        vs.
                                State of Maharashtra through Secretary, Revenue & Forest Department, Mantralaya,
                                                              Mumbai and others.

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                              Office Notes, Office Memoranda of                                                 Court's or Judge's Order
                              Coram, appearances, Court's Orders
                               or directions and Registrar's order
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                                            Shri S.P. Dharmadhikari, Senior Advocate with Shri D. V. Chauhan, Advocate for
                                            petitioner.
                                            Ms T. H. Khan, Assistant Government Pleader for respondents.

                                            CORAM :-              A.S.CHANDURKAR AND URMILA JOSHI-PHALKE, JJ.

DATE :- SEPTEMBER 06, 2022

In the light of the judgment of the Division Bench of this Court in Shri Hariom Krishi Kendra Vs. State of Maharashtra and others [2020 (3) Mh.L.J. 118] and considering the prayers made in the writ petition, the same would lie before the learned Single Judge and the same be placed accordingly.

( URMILA JOSHI-PHALKE, J.) (A.S.CHANDURKAR, J.)

Andurkar..

Digitally Signed byJAYANT S ANDURKAR Personal Assistant Signing Date:

06.09.2022 17:17