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Konark Life Space vs Hari Janu Bhosale And Ors
2022 Latest Caselaw 8810 Bom

Citation : 2022 Latest Caselaw 8810 Bom
Judgement Date : 5 September, 2022

Bombay High Court
Konark Life Space vs Hari Janu Bhosale And Ors on 5 September, 2022
Bench: S. K. Shinde
 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 5104 OF 2019

 Konark Life Space                                        ....PETITIONER
             V/S
 Hari Janu Bhosale And Ors                              ....RESPONDENT

Adv Mr. Girish Godbole Senior Advocate, a/w Mr. Sanjay Jain a/w Adv Sheelang Shah and Ms. Gauri Mestha i/by L. J. Law for Petitioner Dr. Sumeet Gupta for Respondent No. 1 & 2 and for Applicant in IA/9813/2022 Ms. Akshada Shetye i/by Mr. Prasanna Tare for Respondent No. 3 and 4

CORAM : HON'BLE SHRI JUSTICE SANDEEP KASHINATH SHINDE J DATE : 5th September, 2022 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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