Dr. Punam Gangadharrao Ingle vs Commissioner (Health Services) ...
2022 Latest Caselaw 8809 Bom

                                                 1                                  CAW1892-22.odt


             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                       NAGPUR BENCH, NAGPUR
 CIVIL APPLICATION (W) NO. 1892/2022 IN WRIT PETITION NO. 6765/2019 (D)
(DR.PUNAM GANGADHARRAO INGLE & OTHERS VERSUS COMMISSIONER (HEALTH SERVICE AND
          MISSION DIRECTOR) NATIONAL HEALTH MISSION, MUMBAI & OTHERS)
  Office Notes, Office Memoranda of Coram,
  appearances, Court's orders of directions                        Court's or Judge's order
  and Registrar's orders.
          Shri P.S. Patil, counsel for the applicants/petitioners.
          Mrs. T.H. Khan, Assistant Government Pleader for the R-1 & 2.
          Shri Sunil Shinde, counsel for the R-3 & 4.

          CORAM : A. S. CHANDURKAR AND URMILA JOSHI-PHALKE, JJ.

DATE : SEPTEMBER 05, 2022.

Perused the application and heard the learned counsel. In paragraph 19(d) of the judgment dated 29.07.2022 the words 'Petitioner Nos.4 and 5' are substituted by the words 'Petitioner Nos.5 and 6'.

The correction be carried out accordingly and the corrected copy be uploaded.

(URMILA JOSHI-PHALKE, J.) (A. S. CHANDURKAR, J.)

APTE

Signed By: Digitally signed byROHIT DATTATRAYA APTE Signing Date:05.09.2022 15:13