Samiksha Saket Mehra And Anr vs Omkar Ventures Pvt. Ltd
2022 Latest Caselaw 8799 Bom

                                                 27-CPCD-133-19+.DOC

                                                   Sayali Upasani
     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
        ORDINARY ORIGINAL CIVIL JURISDICTION
               IN ITS COMMERCIAL DIVISION
          CONTEMPT PETITION NO.133 OF 2019
                               IN
        SUMMONS FOR JUDGMENT NO.93 OF 2018


Samiksha Saket Mehra & Anr                       ...Petitioners
                  Vs
M/s. Omkar Ventures Pvt Ltd & Ors             ...Respondents/
                                                   Contemnor

Mr. Amey Patil a/w mr. Shanay Bafna i/b ms Vivek
      Kanthawala & Co., for petitioners.
Mr. Jamsheed Master a/w Huda Diamondwala i/b
      Diamondwala & Co., for Respondents

                          CORAM      N. J. JAMADAR, J.

:DATED 5th SEPTEMBER, 2022 :

PC:-

1. The learned Counsels for the parties, make a joint

submission that the parties are exploring possibility of an

amicable settlement of the dispute.

2. At the joint request of the Counsels for the parties, list on

29th September, 2022.

[N. J. JAMADAR, J.]