The Executive Engineer, ... vs Ganesh Sakharam Kokate And Ors
2022 Latest Caselaw 11264 Bom

                                                                                    7-i-ia-2284-20.doc


                               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                       CIVIL APPELLATE JURISDICTION

                                         INTERIM APPLICATION NO. 2284 OF 2020
                                                          IN
                                           FIRST APPEAL (ST) NO. 3255 OF 2020


                        The Executive Engineer,
                        Gunjawani Project                                  ..Applicant

                                      v/s.

                        Ganesh Sakharam Kokate & Ors.                      ..Respondents

                        Ms. Chaitrali Deshmukh for the Appellant/Applicant.
                        Ms. Amrita Kharkar i/b. Pallavi Potnis for the Respondent Nos.1 to 10.
                        Mr. Y.Y.Dabke, AGP for the Respondent Nos.11 and 12.


                                                   CORAM : ANUJA PRABHUDESSAI, J.

DATED : 21st OCTOBER, 2022.

P.C.

1. By this application, the Applicant has sought stay to the execution

and implementation of the impugned judgment and award dated

26.02.2018 passed by the District Judge, Pune, in Land Reference No.

469 of 2000.

2. Learned Counsel for the Applicant states that the Applicant shall

deposit the entire amount before the Claims Tribunal within six weeks.

In the light of the said statement, implementation and execution of the

impugned Judgment and Award is stayed till the next date of hearing.

3. Issue Notice to the Respondents, returnable on 21.11.2022. Digitally signed by PRASANNA P 4. Mr. Potnis waives service on behalf of Respondent Nos.1 to 10. PRASANNA P SALGAONKAR SALGAONKAR Date:

2022.10.21 19:15:11 +0530

P P SALGAONKAR 1 of 2 7-i-ia-2284-20.doc

and AGP Mr. Dabke waives service on behalf of Respondent Nos.11

and 12.

5. Stand over to 21.11.2022.

                                                  (ANUJA PRABHUDESSAI, J.)




P P SALGAONKAR                                                                 2 of 2