The Ex. Engineer, Minor ... vs Jaising Namdeo Surwade
2022 Latest Caselaw 11208 Bom

               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                         BENCH AT AURANGABAD


                 964 FIRST APPEAL NO.114 OF 2020
      WITH CA/625/2018 IN FA/114/2020 WITH FA/116/2020 WITH
    CA/628/2018 IN FA/115/2020 WITH CA/631/2018 IN FA/116/2020
                         WITH FA/115/2020

     THE EX. ENGINEER, MINOR IRRIGATION STRENGTHENING
                     DIV.OMERGA AND ANR
                            VERSUS
                  JAISING NAMDEO SURWADE
                               ...
         Advocate for Appellants : Mr.Parnere Satish B.
          Advocate for Respondents : Mr.G.K.Sontakke
                               ...
                    CORAM : S. G. DIGE, J.

Dated: October 20, 2022 ...

PER COURT :-

1. Heard learned counsel for the appellants and learned counsel

for the respondents.

2. Learned counsel for the respondents submits that the

Reference Court has passed the Judgment and order in the year

2013. Since then the award amount has not been deposited before

this Court.

3. Appellants are directed to deposit the entire award amount

alongwith accrued interest thereon within 12 weeks.

( S. G. DIGE, J. )

SPT