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Shakir Khwaja Peer Sayyad vs The State Of Maharashtra
2022 Latest Caselaw 11016 Bom

Citation : 2022 Latest Caselaw 11016 Bom
Judgement Date : 18 October, 2022

Bombay High Court
Shakir Khwaja Peer Sayyad vs The State Of Maharashtra on 18 October, 2022
Bench: Bharati Dangre
 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

          CRIMINAL BAIL APPLN. NO. 1599 OF 2021

 Shakir Khwaja Peer Sayyad                                ....APPLICANT
             V/S
 The State Of Maharashtra                              ....RESPONDENT

Adv. Amin Solkar a/w Adv. Misbaah Solkar for Applicant Smt. Aruna Pai, PP a/w Smt. Rutuja Ambekar APP for State

CORAM : HON'BLE SMT. JUSTICE BHARATI DANGRE J DATE : 18th October, 2022 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

Page 1/1

 
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