Kahini Developers Pvt. Ltd vs The State Of Maharashtra And Ors
2022 Latest Caselaw 11015 Bom

Citation : 2022 Latest Caselaw 11015 Bom
Judgement Date : 18 October, 2022

Bombay High Court

Kahini Developers Pvt. Ltd vs The State Of Maharashtra And Ors on 18 October, 2022

Bench: S. K. Shinde

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

               WRIT PETITION NO. 12190 OF 2022

 Kahini Developers Pvt. Ltd.                             ....PETITIONER
             V/S
 The State Of Maharashtra And Ors                      ....RESPONDENT

Mr. Vineet Naik Senior Adv a/w Mr. Farhan D and Mr. Vasim A. Shaikh i/by Mr. Pravin Mehta and Mithi and Co. For Petitioner Smt. M. S. Srivastava AGP for State Mr. Pratyush Ranjan a/w Mr. Yash Jain a/w Mr. Santosh

CORAM : HON'BLE SHRI JUSTICE SANDEEP KASHINATH SHINDE J DATE : 18th October, 2022 P.C. :