Sourav Chandidas Ganguly vs Percept Talent Management Ltd. ...
2022 Latest Caselaw 11012 Bom

      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
          ORDINARY ORIGINAL CIVIL JURISDICTION

         INTERIM APPLICATION NO. 2605 OF 2022
                          In
COMMERCIAL EXECUTION APPLICATION STAMP NO. 13320 OF 2021

      Sourav Chandidas Ganguly                     ....PETITIONER
                  V/S
      Percept Talent Management Ltd. And Anr. And
                                                ....RESPONDENT

Percept Limited And 2 Ors(respondents)

Ishwar Nankani a/w H.S.Khokhawala i/b Nankani & Associates for applicant Dipesh Siroya for Respondent no. 1 Shardul Singh a/w Parag Kandhar & Saloni Shah i/b DSK Legal for Judgment Debtor Ms. Amanda Rebello & Tanishka Desai i/b Vashi & Vashi for Shailendra Singh in IA/27538/21

CORAM : HON'BLE SHRI JUSTICE B.P.

COLABAWALLA J DATE : 18th October, 2022 P.C. :

S. O. to 22/11/2022 .

( ASSOCIATE )

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