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Ashish Hirji Dedhia vs Vaishali Ashish Dedhia
2022 Latest Caselaw 11010 Bom

Citation : 2022 Latest Caselaw 11010 Bom
Judgement Date : 18 October, 2022

Bombay High Court
Ashish Hirji Dedhia vs Vaishali Ashish Dedhia on 18 October, 2022
Bench: S. K. Shinde
 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

        MISC.CIVIL APPLICATION NO. 184 OF 2022

 Ashish Hirji Dedhia                                      ....APPLICANT
              V/S
 Vaishali Ashish Dedhia                                ....RESPONDENT

Ms. Nilima C. Sarvagod i/by Mr. Onkar Warange for Applicant Ms. Krupali H. Rajani for Respondent

CORAM : HON'BLE SHRI JUSTICE SANDEEP KASHINATH SHINDE J DATE : 18th October, 2022 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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