Office Incharge Office Of ... vs Gopalsing Pratap Sing Rajput Died ...
2022 Latest Caselaw 10992 Bom

                                         {1}                 905-CA-14707-2022


      IN THE HIGH COURT OF JUDICATURE OF BOMBAY
                 BENCH AT AURANGABAD

               CIVIL APPLICATION NO. 14707 OF 2022
             IN FIRST APPEAL (ST) NO. 28306 OF 2022

     OFFICE INCHARGE OFFICE OF MAHARASHTRA INDUSTRIAL
                 DEVELOPMENT CORPORATION
                           VERSUS
       GOPALSING PRATAP SING RAJPUT DIED THROUGH LRS

                               ...
             Advocate for Applicant : Mr. S.S. Dande
        AGP for Respondent - State : Mr. S.N. Morampalle
      Advocate for Respondent Nos.1A to 1D : Mr. C.T. Jadhav
                               ....

                                     CORAM : S.G. DIGE, J.
                                     DATE : 18th October, 2022

 ORDER :

. Heard learned Counsel for applicant, learned A.G.P. for

respondent - State and learned Counsel for respondent

Nos.1A to 1D.

2. Learned Counsel for applicant submits that, applicant

has challenged the judgment and award passed by

Reference Court. Hence, requested to stay impugned order.

3. Considering the submissions of learned Counsel for

applicant, the impugned order is stayed till next date

Pooja K.

{2} 905-CA-14707-2022

subject to deposit of entire award amount before this Court

within twelve weeks.

4. List the matter on 10th January, 2023.

[S.G. DIGE, J.]

Pooja K.