Humayun Suleman Merchant vs Directorate Of Enforcement And ...
2022 Latest Caselaw 10896 Bom

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

           CRIMINAL BAIL APPLN. NO. 98 OF 2022

 Humayun Suleman Merchant                                 ....APPLICANT
             V/S
 Directorate Of Enforcement And Anr.                   ....RESPONDENT

Mr. Vikram Chaudhari ( Sr. Adv. ) a/w Mr. Sejal Yadav ; Mr. Anukul Seth ; Mr. Harsh Ghangurde ; Mr. Raj Raut ; Ms. Hargun Sandhu i/b Shalabh Saxena for Applicant ASG. Anil Singh a/w Aditya Thakkar a/w Shreeram Shirsat a/w Amardeep Singh Sra a/w Shekhar Mane a/w Nishi Singhvi a/w Vikrant Agarwal a/w Darshita Rai for Respondent- ED. Smt. Rutuja Ambekar APP for State

CORAM : HON'BLE SMT. JUSTICE BHARATI DANGRE J DATE : 17th October, 2022 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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