Diebold Nixdorf India Pvt Ltd vs Rolta India Limited
2022 Latest Caselaw 10891 Bom

                                                                                   34-ia-1485-2021.doc




                                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                      ORDINARY ORIGINAL CIVIL JURISDICTION

                                        INTERIM APPLICATION NO.1485 OF 2021
                                                      WITH
                                       SUMMONS FOR JUDGMENT NO.78 OF 2021
                                                        IN
                                      COMMERCIAL SUMMARY SUIT NO.69 OF 2021

VISHAL                Diebold Nixdorf India Private Limited                ...Plaintiff
SUBHASH                     vs.
PAREKAR               Rolta India Limited                                  ...Defendant
Digitally signed by
VISHAL SUBHASH
PAREKAR               Mr. Mikhal Behl a/w. Mr. Abhishek Adke, Mr. Vikrant Zunjarrao and
Date: 2022.10.18
11:16:40 +0530        Mr. Sarvesh Patil i/b. Zunjarrao & Co., for the Plaintiff.
                      Mr. Vivek Dwivedi i/b. Naik Naik & Co., for the Defendant.

                                               CORAM :    N. J. JAMADAR, J.

                                               DATE :     OCTOBER 17, 2022

                      P.C.:

1. The learned counsel for the parties submit that the pleadings

in the Summons for Judgment are complete.

2. List Summons for Judgment for hearing on 17 th November,

2022 along with Interim Application No. 1485 of 2021.

                                                                (N. J. JAMADAR, J.)




                      Vishal Parekar, P.A.                                                        ...1