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Special Situation Advisors ... vs Bank Of India
2022 Latest Caselaw 10866 Bom

Citation : 2022 Latest Caselaw 10866 Bom
Judgement Date : 17 October, 2022

Bombay High Court
Special Situation Advisors ... vs Bank Of India on 17 October, 2022
Bench: N. J. Jamadar
                                                                                     22-comss-57-2022.doc




                                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                      ORDINARY ORIGINAL CIVIL JURISDICTION

                                      COMMERCIAL SUMMARY SUIT NO.57 OF 2022

                      Special Situation Advisors (India) Pvt. Ltd.            ...Plaintiff
                            vs.
                      Bank of India                                           ...Defendant

                      Dr. Birendra Saraf, Senior Advocate a/w. Mr. Nitesh Agarwal and S.
                      Pandey i/b, for the Plaintiff.
                      Mr. Bindu Bhatia a/w. Ms. Akshita Jain, for the Defendant.

                                                CORAM :     N. J. JAMADAR, J.
                                                DATE :      OCTOBER 17, 2022

VISHAL                P.C.:
SUBHASH

PAREKAR 1. Heard the learned counsels for the parties. Digitally signed by VISHAL SUBHASH PAREKAR 2. Dr. Saraf, learned Senior counsel for the plaintiff seeks time to Date: 2022.10.19 14:12:09 +0530 file affidavit in rejoinder to the affidavit in reply filed by the

defendant to defend the suit.

3. Let the affidavit in rejoinder be filed and copy served by the

plaintiff on the defendant on or before 18th November, 2022.

4. List Summons for Judgment on 28th November, 2022.



                                                                  (N. J. JAMADAR, J.)




                      Vishal Parekar, P.A.                                                           ...1
 

 
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