Ivp Ltd vs Deepak Iron Stores
2022 Latest Caselaw 10862 Bom

Citation : 2022 Latest Caselaw 10862 Bom
Judgement Date : 17 October, 2022

Bombay High Court

Ivp Ltd vs Deepak Iron Stores on 17 October, 2022

Bench: N. J. Jamadar

                                                                                     prod-sj-13-2022.doc




                                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                      ORDINARY ORIGINAL CIVIL JURISDICTION

                                       SUMMONS FOR JUDGMENT NO.13 OF 2022
                                                      IN
                                      COMMERCIAL SUMMARY SUIT NO.74 OF 2021

                      IVP Limited                                            ...Plaintiff
                            vs.
                      Deepak Iron Stores                                     ...Defendant

                      Mr. Rahul Soman, for the Plaintiff.

                                                CORAM :     N. J. JAMADAR, J.

                                                DATE :      OCTOBER 17, 2022

VISHAL                P.C.:
SUBHASH

PAREKAR 1. Not on board. Mentioned by way of praecipe. Taken on board. Digitally signed by VISHAL SUBHASH PAREKAR 2. The learned counsel for the plaintiff seeks further time to file Date: 2022.10.19 14:12:11 +0530 affidavit in rejoinder.

3. Time to file affidavit in rejoinder stands extended till 11 th

November, 2022.

4. List Summons for Judgment for hearing on 24 th November,

2022.

(N. J. JAMADAR, J.)

Vishal Parekar, P.A. ...1