Kanchan Transport Service ... vs Omkar Realtors And Developers ...
2022 Latest Caselaw 10861 Bom

                                                                                     32-sj-39-2022.doc




                                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                      ORDINARY ORIGINAL CIVIL JURISDICTION

                                       SUMMONS FOR JUDGMENT NO.39 OF 2022
                                                      IN
                                      COMMERCIAL SUMMARY SUIT NO.51 OF 2022

                      Kanchan Transport Service                            ...Plaintiff
                           vs.
                      Omkar Realtors and Developers Pvt. Ltd.
                      and Others                                           ...Defendants

                      None for the Plaintiff
                      Ms. Huda i/b. Diamondwalla & Co., for the Defendants.

                                                CORAM :     N. J. JAMADAR, J.

VISHAL DATE : OCTOBER 17, 2022 SUBHASH PAREKAR P.C.:

Digitally signed by VISHAL SUBHASH PAREKAR 1. None present for the plaintiff. Date: 2022.10.19 14:12:11 +0530

2. The learned counsel for the defendants submits that

defendant Nos. 1 to 8 intend to file additional affidavit raising the

ground of bar under section 12A of Commercial Courts Act, 2015.

3. Let such additional affidavit be filed in the Registry on or

before 21st October, 2022 and copy served on the plaintiff.

4. List on 24th November, 2022.

                                                                 (N. J. JAMADAR, J.)




                      Vishal Parekar, P.A.                                                        ...1