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Vitthal Mahadeo Mali vs Ananda Mahadeo Mali And Others
2022 Latest Caselaw 10857 Bom

Citation : 2022 Latest Caselaw 10857 Bom
Judgement Date : 17 October, 2022

Bombay High Court
Vitthal Mahadeo Mali vs Ananda Mahadeo Mali And Others on 17 October, 2022
Bench: Nitin W. Sambre
                                                                            34 SA-468-2020.doc

BDP-SPS-TAC

                                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
 BHARAT
 DASHARATH
                                         CIVIL APPELLATE JURISDICTION
 PANDIT

 Digitally signed
                                        SECOND APPEAL NO.468 OF 2020
 by BHARAT
 DASHARATH
 PANDIT
 Date: 2022.10.20
                                                  ALONGWITH
 17:30:20 +0530
                                       CIVIL APPLICATION NO.413 OF 2020
                                                  ALONGWITH
                                   CIVIL APPLICATION (ST) NO.34207 OF 2018

                    Vitthal Mahadeo Mali                       .... Appellant.
                          V/s
                    Ananda Mahadeo Mali and Ors.               ..... Respondents.

                    Mr. Sandeep S. Koregave for the Appellant.
                    Mr. Prajakt M. Arjunwadkar for the Respondents.

                                         CORAM: NITIN W. SAMBRE, J.
                                         DATE:     OCTOBER 17, 2022
                    P.C.:-

                    1]       It appears that Regular Civil Suit No.230 of 1995 for injunction

was initiated by the Plaintiff against Shankar Mali i.e. his uncle. I am informed against the judgment and order in the said proceedings, Second Appeal is pending in this Court.

2] Counsel for the Appellant in response to the court's query submits that details of said Second Appeal shall be furnished before this Court by the next date.

3] In view of above, stand over to 21/11/2022 by way of last chance.

( NITIN W. SAMBRE, J. )

 
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