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Runwal Developers Pvt. Ltd vs Yogesh Mehta And Anr
2022 Latest Caselaw 10752 Bom

Citation : 2022 Latest Caselaw 10752 Bom
Judgement Date : 14 October, 2022

Bombay High Court
Runwal Developers Pvt. Ltd vs Yogesh Mehta And Anr on 14 October, 2022
Bench: Amit Borkar
TAUSEEF
LAIQUEE
FAROOQUI              Tauseef Farooqui                                        43-WP.632.2016.doc
Digitally signed by
TAUSEEF LAIQUEE
FAROOQUI
Date: 2022.10.17
                                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
16:54:56 +0530
                                     CRIMINAL APPELLATE JURISDICTION

                                    CRIMINAL WRIT PETITION NO.632 OF 2016
                                                    WITH
                                    CRIMINAL WRIT PETITION NO.633 OF 2016

                      Runwal Developers Pvt. Ltd.                    ...Petitioner
                           V/s.
                      Yogesh Mehta & Anr.                            ...Respondents

                                                         *****
                      Mr. Hrishikesh Mundargi i/by ALMT Legal for the Petitioner.
                      Mr. A. K. Chauhan a/w Mr. Mayuresh Pawar, Ms. Vidya Rao, Mr.
                      Mithilesh Kushwaha and Mr. Rahul Chauhan for Respondent No.1.
                      Mr. A. R. Patil, APP for the Respondent No.2 (State).
                                                         *****
                                                  CORAM        :     AMIT BORKAR, J.
                                                  DATE         :     OCTOBER 14, 2022

                      P.C.:

1. Advocate for the petitioner seeks time to place on record Roznama to demonstrate the accused was given opportunity of hearing before delivery of judgment and the advocate made oral submissions in support of his defence.

2. Stand over to 29th November 2022.

(AMIT BORKAR, J.)

 
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