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Lalit Construction And Ors vs Manubhai Hargovandas Pated
2022 Latest Caselaw 10685 Bom

Citation : 2022 Latest Caselaw 10685 Bom
Judgement Date : 13 October, 2022

Bombay High Court
Lalit Construction And Ors vs Manubhai Hargovandas Pated on 13 October, 2022
Bench: G.S. Patel, Gauri Godse
                                        18-OSIA-2360-2020 IN NMA-3282-2005.DOC




 Amol


      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
          ORDINARY ORIGINAL CIVIL JURISDICTION
           INTERIM APPLICATION NO. 2360 OF 2020
                           IN
            NOTICE OF MOTION NO. 3282 OF 2005
                           IN
                  APPEAL NO. 960 OF 2005
                           IN
          SUMMONS FOR JUDGMENT NO. 519 OF 2003
                           IN
              SUMMARY SUIT NO. 3589 OF 2002
 Manubhai Hargovandas Patel                                            ...Applicant
        In the matter between
 Manubhai Hargovandas Patel                                           ...Appellant
        Versus
 Lalit Construction and Ors                                       ...Respondents

 Mr Swapnil V Newaskar, for the Applicant/Appellant.

                               CORAM      G.S. Patel &
                                          Gauri Godse, JJ.

DATED: 13th October 2022 PC:-

1. Leave to file an Additional Affidavit to correct the error in previous Affidavit is granted. It is to be filed and served by 14th October 2022.

2. List the matter on 15th October 2022.

(Gauri Godse, J) (G. S. Patel, J) {

13th October 2022

 
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