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Sau. Harsha W/O Akshay Pol vs Akshay S/O Mukund Pol
2022 Latest Caselaw 10611 Bom

Citation : 2022 Latest Caselaw 10611 Bom
Judgement Date : 12 October, 2022

Bombay High Court

Sau. Harsha W/O Akshay Pol vs Akshay S/O Mukund Pol on 12 October, 2022

Bench: S. K. Shinde

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

          MISC.CIVIL APPLICATION NO. 97 OF 2022

 Sau. Harsha W/o Akshay Pol                               ....APPLICANT
             V/S
 Akshay S/o Mukund Pol                                 ....RESPONDENT

Mr. V. R. Patil for Applicant Mr. Benny Joseph a/w Ms. Pallavii Kaamath i/by BJ Law Offices LLP for Respondent

CORAM : HON'BLE SHRI JUSTICE SANDEEP KASHINATH SHINDE J DATE : 12th October, 2022 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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Sau. Harsha W/O Akshay Pol vs Akshay S/O Mukund Pol
2022 Latest Caselaw 10611 Bom

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Sau. Harsha W/O Akshay Pol vs Akshay S/O Mukund Pol2022 Latest Caselaw 10611 Bom

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Sau. Harsha W/O Akshay Pol vs Akshay S/O Mukund Pol
2022 Latest Caselaw 10611 Bom