Yogesh Kanayalal Shah And 3 Ors vs The Official Liquidator
2022 Latest Caselaw 10610 Bom

Citation : 2022 Latest Caselaw 10610 Bom
Judgement Date : 12 October, 2022

Bombay High Court

Yogesh Kanayalal Shah And 3 Ors vs The Official Liquidator on 12 October, 2022

Bench: N. J. Jamadar

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

          INTERIM APPLICATION NO. 1110 OF 2020
                           In
             COMPANY PETITION 1068 OF 1997

 Yogesh Kanayalal Shah And 3 Ors                          ....PETITIONER
              V/S
 The Official Liquidator                                ....RESPONDENT

Ms. Dipsey Sequeira i/b Aagam Joshi and Co for Applicant Mr. Aditya Pimple for Respondent/ Official Liquidator

CORAM : HON'BLE SHRI JUSTICE N. J. JAMADAR J DATE : 12th October, 2022 P.C. :