Alnoor Hasanali Jamal vs The Investigation Officer Mr. ...
2022 Latest Caselaw 10462 Bom

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

             CR. WRIT PETITION NO. 3218 OF 2022

 Alnoor Hasanali Jamal                         ....PETITIONER
             V/S
 The Investigation Officer Mr. Mandar Vasudev
                                            ....RESPONDENT

Lad And Anr

WITH CRI-INTERIM APPLICATION NO. 3376 OF 2022

Alnoor Hasan Ali Jamal ....PETITIONER V/S The State Of Maharashtra And Ors ....RESPONDENT

WITH CRI-INTERIM APPLICATION NO. 3378 OF 2022

Alnoor Hasan Ali Jamal ....PETITIONER V/S State Of Maharashtra And Anr ....RESPONDENT

WITH CRI-INTERIM APPLICATION NO. 3379 OF 2022

Alnoor Hasan Ali Jamal ....PETITIONER V/S State Of Maharashtra And Anr ....RESPONDENT

WITH CRI-INTERIM APPLICATION NO. 3375 OF 2022

Alnoor Hasan Ali Jamal ....PETITIONER

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V/S State Of Maharashtra And Anr ....RESPONDENT

Ms. Fereshte Sethna a/w Mr. Hasmukh Ravaria a/w Mr. Ameya Pant a/w Ms. Shivani Sanghavi a/w Mr. Suyash S. Bhave a/w Mr. Ashish Mishtra a/w Mr. Mohit Tiwari a/w Mr. Manoj Taneja i/b DMD Advocatesfor Petitioner Mr. J.P. Yagnik, APP for Respondent - State Mr. Aabad Ponda, Sr. Advocate, a/w Mr. Ashwin Shete a/w. Mr. Abhay Dhadiwal a/w Mr. Priyank Daga a/w Mr Gurav Suvalkar i/b Jayakar & Partners for Original

CORAM : HON'BLE JUSTICE REVATI MOHITE DERE & HON'BLE SHRI JUSTICE SHRIRAM MADHUSUDAN MODAK, JJ DATE : 10th October, 2022 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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