Mikas Stainless Steels Pte Ltd vs Ashok Mehta
2022 Latest Caselaw 10456 Bom

          Digitally signed by
SWAROOP   SWAROOP
SHARAD    SHARAD PHADKE


                                                                                   27 sjl 18915 of 2022.doc
          Date: 2022.10.11
PHADKE    13:59:05 +0530




                                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                   ORDINARY ORIGINAL CIVIL JURISDICTION
                                        IN ITS COMMERCIAL DIVISION
                                 SUMMONS FOR JUDGMENT (L) NO.18915 OF 2022
                                                    IN
                                        SUMMARY SUIT NO.128 OF 2021

Mikas Stainless Steels Pte Ltd.                                          ...     Plaintiff
      Versus
Ashok Mehta                                                              ...   Defendant

Mr. Aditya Gupta, for Plaintiff.
None for Defendant.
                                      CORAM:        N.J.JAMADAR, J.

                                      DATE:         10th OCTOBER, 2022

P.C.:

1. Heard the learned Counsel for the Plaintiff.

2. He submits that the Plaintiff has filed Affidavit in Rejoinder on 30 th

September, 2022 and copy has been served on the Defendant.

3. None appears for the Defendant.

4. List the Summons for Judgment for hearing on 21st November, 2022.

                                                                         ( N.J.JAMADAR, J. )




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