Chetan Shah vs Dharmesh Arvindkumar Munvar
2022 Latest Caselaw 10455 Bom

Citation : 2022 Latest Caselaw 10455 Bom
Judgement Date : 10 October, 2022

Bombay High Court

Chetan Shah vs Dharmesh Arvindkumar Munvar on 10 October, 2022

Bench: N. J. Jamadar

          Digitally signed by
SWAROOP   SWAROOP
SHARAD    SHARAD PHADKE
          Date: 2022.10.11
PHADKE
                                                                                      18 sj 27 of 2021.doc
          13:57:55 +0530




                                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                   ORDINARY ORIGINAL CIVIL JURISDICTION
                                        IN ITS COMMERCIAL DIVISION
                                    SUMMONS FOR JUDGMENT NO.27 OF 2021
                                                    IN
                                        SUMMARY SUIT NO.277 OF 2020

Chetan Shah                                                             ...     Plaintiff
      Versus
Dharmesh Arvindkumar Munvar                                             ...   Defendant

Ms. Mansi Patel for Plaintiff.
Mr. P.B.Kamble i/by Mr. Prashant M. Patil, for Defendant.
                                      CORAM:        N.J.JAMADAR, J.

                                      DATE:         10th OCTOBER, 2022

P.C.:

1. The learned Counsel for the Plaintiff seeks time to file compilation of

documents as the certified copies of the documents are to be obtained from the Court

before which a compliant under Section 138 of the Negotiable Instruments Act, 1888

has been lodged.

2. At the request of the learned Counsel for the Plaintiff, list on 28 th

November, 2022.


                                                                        ( N.J.JAMADAR, J. )




SSP                                                                                                1/1