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Axis Bank Ltd vs Bank Of Baroda
2022 Latest Caselaw 10453 Bom

Citation : 2022 Latest Caselaw 10453 Bom
Judgement Date : 10 October, 2022

Bombay High Court
Axis Bank Ltd vs Bank Of Baroda on 10 October, 2022
Bench: N. J. Jamadar
          Digitally signed
SWAROOP   by SWAROOP
SHARAD
          SHARAD
          PHADKE                                                                 19 sj 2 of 2021.doc
PHADKE    Date: 2022.10.11
          13:57:10 +0530




                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                        ORDINARY ORIGINAL CIVIL JURISDICTION
                             IN ITS COMMERCIAL DIVISION
                         SUMMONS FOR JUDGMENT NO.2 OF 2021
                                          IN
                                  SUIT NO.123 OF 2020

Axis Bank Ltd.                                                 ...     Plaintiff
      Versus
Bank of Baroda                                                 ...   Defendant

Ms. Sonali Aggarwal with Ms. Pranvi Jain i/by Dhruve Liladhar and co., for
Applicant.
Mr. Harsh Moorjani, Mr. Nishit Dhruwa, Mr. Prakash Shinde, Ms. Niyati Merchant,
Mr. Harsh Sheth i/by MDP and Partners, for Defendant.
                              CORAM:       N.J.JAMADAR, J.

DATE: 10th OCTOBER, 2022

P.C.:

1. At the request of the learned Counsel for the Defendant, list on 17 th

October, 2022.

( N.J.JAMADAR, J. )

SSP 1/1

 
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