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Salil Jason Fernandez And 2 Ors vs M/S. Grace Gharunda Through Its 2 ...
2022 Latest Caselaw 10445 Bom

Citation : 2022 Latest Caselaw 10445 Bom
Judgement Date : 10 October, 2022

Bombay High Court
Salil Jason Fernandez And 2 Ors vs M/S. Grace Gharunda Through Its 2 ... on 10 October, 2022
Bench: B.P. Colabawalla
                                                                                p2.ial.26749.22..doc




                                        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                           ORDINARY ORIGINAL CIVIL JURISDICTION
                                          INTERIM APPLICATION(L)NO.26749 OF 2022
         Digitally signed by
ANJALI   ANJALI TUSHAR
TUSHAR   ASWALE
         Date: 2022.10.11
ASWALE   10:57:03 +0530



                                                                     IN
                                COMMERCIAL EXECUTION APPLICATION NO. 157 OF 2018



                               Salil Jason Fernandez & Ors                   ..Applicants
                                                                  (Orig.Applicant/Award Holder)
                                          Vs.
                               M/s.Grace Gharunda & Anr                      ..Respondents
                                                                  (Orig.Respondent/Judgment Debtor)



                               Ms.      Priyanka     Chandeliya   I/B   Jeetendra   Ramugade,           for   the
                               Applicants.



                                                                  CORAM:- B. P. COLABAWALLA,J.

DATE :- OCTOBER 10, 2022.

P. C.:

Not on Board. At the request of the Applicant taken on

Board.

2 The time to carry out amendments as per the order dated

25th August, 2022 is extended by a period of two weeks from today.

                               Aswale                                                                  page 1 of 2
                                                 p2.ial.26749.22..doc


3           This order will be digitally signed by the Private

Secretary/Personal Assistant of this Court. All concerned will act on

production by fax or email of a digitally signed copy of this order.




                                        ( B. P. COLABAWALLA, J. )




Aswale                                                                 page 2 of 2
 

 
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