Bombay High Court
Vice Chancellor Solapur ... vs Shankar Tharu Rathod (Deceased) ... on 10 October, 2022
Bench: Anuja Prabhudessai
1 fa(st) 18038-21 .doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
FIRST APPEAL STAMP NO. 18038 OF 2021
WITH
INTERIM APPLICATION NO. 17830 OF 2022
WITH
INTERIM APPLICATION NO. 3141 OF 2021
IN
FIRST APPEAL STAMP NO. 18038 OF 2021
Vice Chancellor Solapur University, Solapur. ....APPELLANT
V/S
Shankar Tharu Rathod (deceased) Thr. His Lrs.
Ramesh Shankar Rathod And Ors. ...RESPONDENT
WITH
FIRST APPEAL NO. 417 OF 2022
WITH
FIRST APPEAL NO. 418 OF 2022
WITH
FIRST APPEAL STAMP NO. 17970 OF 2021
WITH
IA/152/2022 IN FA/17970/2022
WITH
IA/17829/2022 IN FA/17970/2022
WITH
FIRST APPEAL STAMP NO. 17974 OF 2021
WITH
IA/167/2022 IN FA/17974/2021
WITH
IA/17827/2022 IN FA/17974/2021
WITH
FIRST APPEAL STAMP NO. 17981 OF 2021
WITH
IA/164/2022 IN FA/17981/2021
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WITH
FIRST APPEAL STAMP NO. 17991 OF 2021
WITH
IA/17826/2022 IN FA/ST-17991/2021
WITH
IA/158/2022 IN FA/ST-17991/2021
WITH
IA/18911/2022 IN FA/ST-17991/2021
WITH
FIRST APPEAL STAMP NO. 18000 OF 2021
WITH
IA/151/2022 IN FA/ST-18000/2021
WITH
IA/17850/2022 IN FA/ST-18000/2021
WITH
FIRST APPEAL STAMP NO. 18007 OF 2021
WITH
IA/18907/2022 IN FA/ST-18007/2021
WITH
IA/150/2022 IN FA/ST-18007/2021
WITH
FIRST APPEAL STAMP NO. 18013 OF 2021
WITH
IA/157/2022 IN FA/ST-18013/2021
WITH
FIRST APPEAL STAMP NO. 18017 OF 2021
WITH
IA/162/2022 IN FA/ST-18017/2021
WITH
IA/18904/2022 IN FA/ST-18017/2021
WITH
FIRST APPEAL STAMP NO.18031/2021
WITH
IA/155/2022IN FA/ST18031/2021
WITH
FIRST APPEAL STAMP NO.18034/2021
WITH
IA/165/2022 IN FA/ST18034/2021
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WITH
FIRST APPEAL STAMP NO.18046/2021
WITH
IA/17849/2022 IN FA/ST-18046/2021
WITH
IA/166/2022 IN FA/ST-18046/2021
WITH
FIRST APPEAL STAMP NO.18056/2021
WITH
IA/163/2022 IN FA/ST-18056/2021
WITH
IA/17851/2022 IN FA/ST-18056/2021
WITH
FIRST APPEAL STAMP NO. 19775 OF 2021
WITH
IA/3314/2021 IN FA/ST-19775/2021
WITH
IA/17853/2022 IN FA/ST-19775/2021
WITH
FIRST APPEAL STAMP NO. 19777 OF 2021
WITH
IA/3325/2021 IN FA/ST-19777/2021
WITH
IA/23557/2022 IN FA/ST-19777/2021
WITH
FIRST APPEAL STAMP NO. 19781 OF 2021
WITH
IA/17825/2022 IN FA/ST-19781/2021
WITH
IA/3312/2021 IN FA/ST-19781/2021
WITH
FIRST APPEAL NO. 485 OF 2021
WITH
IA/18910/2022 IN FA/ST-485/2021
WITH
IA/3315/2021 IN FA/ST-485/2021
WITH
FIRST APPEAL STAMP NO. 19787 OF 2021
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IA/23030/2022 IN FA/ST-19787/2021
WITH
IA/3305/2021 IN FA/ST-19787/2021
WITH
FIRST APPEAL STAMP NO. 19789 OF 2021
WITH
IA/17839/2022 IN FA/ST-19789/2021
WITH
IA/154/2022 IN FA/ST-19789/2021
WITH
FIRST APPEAL STAMP NO. 19792 OF 2021
WITH
IA/161/2022 IN FA/ST-19792/2021
WITH
IA/18912/2022 IN FA/ST-19792/2021
FIRST APPEAL STAMP NO. 19799 OF 2021
WITH
IA/156/2022 IN FA/ST-19799/2021
WITH
FIRST APPEAL STAMP NO. 19802 OF 2021
WITH
IA/3308/2021 IN FA/ST-19802/2021
WITH
FIRST APPEAL STAMP NO. 19804 OF 2021
WITH
IA/160/2022 IN FA/ST-19804/2021
WITH
FIRST APPEAL STAMP NO. 19812 OF 2021
WITH
IA/3324/2021 IN FA/ST-19812/2021
WITH
FIRST APPEAL STAMP NO. 19822 OF 2021
WITH
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IA/153/2022 IN FA/ST-19822/2021
FIRST APPEAL STAMP NO. 19830 OF 2021
WITH
IA/3319/2021 IN FA/ST-19830/2021
WITH
FIRST APPEAL STAMP NO. 19839 OF 2021
WITH
IA/3304/2021 IN FA/ST-19839/2021
WITH
FIRST APPEAL STAMP NO. 20338 OF 2021
WITH
IA/159/2022 IN FA/ST-20338/2021
WITH
FIRST APPEAL STAMP NO. 20341 OF 2021
WITH
IA/3307/2021 IN FA/ST-20341/2021
WITH
FIRST APPEAL STAMP NO. 23345 OF 2022
WITH
IA/23347/2022 IN FA/ST-23345/2022
Mr.P.N.Joshi a/w. I.M.Khairadi and Rukhmini for the Appellants in all
matter except FA 417 and 418 of 2022.
Mr. Drupad Patil a/w. Mr. Kaustub Thipsay i/b. Aditya Shirke for the
Appellant in FA 417 and 418 of 2022. and for the Respondent Nos.1 and
2 in FA/ST/20338/2021, for the Respondent No.1 in FA/ST/2034 /2021.
Mr. H.D.Chavan i/b. T.D. Deshmukh for Respondents in all first appeals.
Mr.Y.Y.Dabke a/w. Tanaya Goswami AGP for the State
CORAM : ANUJA PRABHUDESSAI, J.
DATED : 10th OCTOBER, 2022.
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P.C.
1. Learned Counsel Mr.Choudhary states that he has also filed First
Appeal (St) No. 25231 of 2022 arising from the common Judgment &
Award of the Reference Court, along with delay condonation
application, IA(st) No.25232 of 2022.
2. The said appeal be tagged along with these appeals.
3. Stand over to 12.10.2022.
(ANUJA PRABHUDESSAI, J.)
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