Citation : 2022 Latest Caselaw 10381 Bom
Judgement Date : 7 October, 2022
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
CIVIL REVISION APPLICATION NO. 128 OF 2020
Kasam Amin Waikar ....APPLICANT
V/S
Amit Vasant Jadhavand Ors. ....RESPONDENT
Mr. Vishwajit Sawant Senior Adv i/by Mr. Nitin S. Dhumal for Applicant
CORAM : HON'BLE SHRI JUSTICE SANDEEP KASHINATH SHINDE J DATE : 7th October, 2022 P.C. :
Arguments are concluded. Judgment/ order is reserved.
( FOR REGISTRAR JUDICIAL - I )
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