Maha State Electricity Board vs Ramnarayan Ramnath Somani And Ors
2022 Latest Caselaw 10362 Bom

                                            1
                                                                      1128.04FA+

               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                          BENCH AT AURANGABAD

                   989 FIRST APPEAL NO.1128 OF 2004
               WITH FA/1122/2004 WITH CA/4528/2006 IN
          FA/1133/2004 WITH FA/1125/2004 WITH CA/6879/2004
               IN FA/1130/2004 WITH FA/1134/2004 WITH
          FA/1133/2004 WITH FA/1124/2004 WITH FA/1126/2004
              WITH FA/1129/2004 WITH FA/1123/2004 WITH
           FA/1131/2004 WITH CA/6882/2004 IN FA/1133/2004
               WITH FA/1130/2004 WITH CA/9528/2005 IN
                   FA/1130/2004 WITH FA/1219/2004

                                    M. S. E. B.
                                     VERSUS
                   SOMNATH GANGARAM SATPUTE and ORS
                                        ...
          Mr.D.P. Palodkar, advocate for appellant
          Ms.A.S. Jadhav h/f Mr. P.R. Katneshwarkar, advocate for
          respondent nos.1 to 3, 4A to 4G
          Mr.S.V. Dixit, advocate h/f Mr. V.J. Dixit, Senior Counsel
          for claimants in respective appeals.
          Mrs. D.S. Jape, AGP for respondent/State.
                                           ...
                                          CORAM : S.G.DIGE, J.

DATE : 07.10.2022

P.C. :

. Heard the learned counsel for the appellant and the learned counsel for respondents.

2. Learned counsel for the appellant submits that in First Appeal No.1122/2004, R. & P. is awaited. All the appeals are from the same acquisition and the common judgment. Hence requested to call R. & P.

1128.04FA+

3. Considering the submissions of the learned counsel, call R. & P. in First Appeal No.1122/2004 by next date.

4. Stand over to 2nd December, 2022.

(S.G.DIGE) JUDGE SGA