Gangadhar S/O Baliram Hedau vs Dr. Avinash Herambha Dekate, The ...
2022 Latest Caselaw 10355 Bom

                                                                                                   (1)                                                  28cp257.22

                            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                      NAGPUR BENCH : NAGPUR

                                        CONTEMPT PETITION NO. 257 OF 2022
                                                        IN
                                          WRIT PETITION NO. 1544 OF 2022
          Gangadhar Baliram Hedau__ Vs. ___Dr.Avinash Herambha Dekate and ors
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Office Notes, Office Memoranda of Coram,                                                                     Court's or Judge's orders
appearances, Court's orders of directions
and Registrar's orders
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           Mr. D.A.Mohgaonkar, Advocate for petitioner


                                                                           CORAM :                     AVINASH G. GHAROTE, J.

                                                                           DATE  :                     07/10/2022


                                               1]                           Heard Mr. Mohgaonkar, learned counsel for
                                               the petitioner.
                                               2]                           In W.P. No.1544/2022 this Court by the

judgment dated 28.4.2022 had clarified that it shall be the duty of the management to comply with the judgment of the School Tribunal and to pay the monetary benefits to the teacher. (para 7 pg 37). The learned School Tribunal by the judgment dated 31.1.2022 has directed the management to pay the full back wages. It is contended that not a single pie is forthcoming from the Respondent Nos. 1 and 2, considering which issue notice to Respondent Nos. 1 and 2 returnable on 9.11.2022. 3] The petitioner to serve the Respondent Nos.1 and 2 by Hamdast.

                                                                                                                                        JUDGE
                                                                                                                                                  Digitally sign byRAJESH
                          Rvjalit                                                                                                                 VASANTRAO JALIT
                                                                                                                                                  Location:

Signing Date:07.10.2022 19:02