Urban Infrastructure Venture ... vs Kishor Shah And Ors
2022 Latest Caselaw 10325 Bom

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

    INTERIM APPLICATION NO. 1522 OF 2022
                     In
COMMERCIAL EXECUTION APPLICATION 195 OF 2020

 Urban Infrastructure Venture Capital Fund        ....PETITIONER
             V/S
 Kishor Shah And Ors                            ....RESPONDENT

WITH INTERIM APPLICATION NO. 910 OF 2022 In COMMERCIAL EXECUTION APPLICATION 139 OF 2020

Urban Infrastructure Real Estate Fund ....PETITIONER V/S Kishor Shah And 3 Ors. And Saryu Kishor Shah ....RESPONDENT And 2 Ors.(respondent)

Zal Andhyarujina, Sr. Counsel a/w Aditya Mehta, Arti Raghavan, & Jahaan Dastur i/b Dastur Kalambi & Associates for applicant in IA/910/2022 Sharan Jagtiani, Sr. Counsel a/w Aditya Mehta, Arti Raghavan & Siddharth Joshi i/b Dastur Kalambi & Associates for applicant in IA/1522/2022 Aspi Chinoy, Sr. Counsel a/w Gaurav Joshi, Sr. Counsel a/w Naushad Engineer, Rohan Dakshini, Etika Srivastava & Shamant Satiya i/b Rashmikant & Partners for Respondent no. 1 to 3 in both matters Dr. Birendra Saraf, Sr. Counsel a/w Ashish Kamat & Siddhath Nunes i/b TRD Associates for Respondent no. 5 in both matters Venkatesh Dhond, Sr. Counsel a/w Ziyad Madan and Kayomars Kerawalla i/b Vesta Legal for Respondent no 6 in both matters

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J. P. Sen, Sr. Counsel a/w Karl Tamboly, Vivek Vashi, Alya Khan, Chandni Dewani & Kushan Kode i/b Vashi & Vashi for Respondent no. 7 in both matters

CORAM : HON'BLE SHRI JUSTICE B.P.

                               COLABAWALLA J
        DATE :                 6th October, 2022
 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( ASSOCIATE )

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