M/S. Magnum Opus It Consulting ... vs M/S. Artcad Systems Thr. ...
2022 Latest Caselaw 10312 Bom

                   P.H. Jayani                                    904 WP1090.2021.doc

                                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                         CIVIL APPELLATE JURISDICTION

                                       WRIT PETITION NO. 1090 OF 2021

                   M/s. Magnum Opus IT Consulting
                   Private Limited                                .... Petitioner
                              v/s.
                   M/s. Artcad Systems                            .... Respondent


                   Mr. Sangram Singh Bhonsale a/w. Ms. Pushkara Bhonsale
                   i/b. Vidhi Partners for the Petitioner.
                   Mr. V.V. Krishnan for the Respondent.


                                           CORAM: SMT. ANUJA PRABHUDESSAI, J.

DATED : 06th OCTOBER, 2022. P. C. :-

. By judgment dated 14/09/2022, this Court had continued the

statement made by the learned counsel for the Respondent for a period

of two weeks from the date on which the order is uploaded.

2. Learned counsel for the Petitioner states that since the Hon'ble

Supreme Court is on vacation, time be extended for a period of two

weeks.

3. Statement made by learned counsel for the Respondent, to

continue for further period of two weeks from today. PREETI

JAYANI Digitally signed (SMT. ANUJA PRABHUDESSAI, J.) by PREETI JAYANI Date: 2022.10.07 16:07:43 +0530