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Ipcl Laboratories Ltd vs Awadesh Singh Yadav And Others
2022 Latest Caselaw 10306 Bom

Citation : 2022 Latest Caselaw 10306 Bom
Judgement Date : 6 October, 2022

Bombay High Court
Ipcl Laboratories Ltd vs Awadesh Singh Yadav And Others on 6 October, 2022
Bench: G.S. Patel, Gauri Godse
                                                  902-ASCAL-170-2011 IN LPA-270-2009+.DOC




                   Shephali



                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                  CIVIL APPELLATE JURISDICTION
                                 CIVIL APPLICATION NO. 170 OF 2011
                                                  IN
                              LETTERS PATENT APPEAL NO. 270 OF 2009
                                                  IN
                                 REVIEW PETITION NO. 86 OF 2009
                                                  IN
                                  WRIT PETITION NO. 2791 OF 2009


                   Awadesh Singh Yadav & Ors                              ...Appellants
                        Versus
                   Labour and Enforcement Officer Dadra and             ...Respondents
                   Nagar Haveli & Ors

                                               WITH
                              LETTERS PATENT APPEAL NO. 83 OF 2010
                                                  IN
                                  WRIT PETITION NO. 2791 OF 2009
SHEPHALI
SANJAY
MORMARE

Digitally signed
by SHEPHALI
                   IPCL Laboraties Ltd                                     ...Appellants
SANJAY
MORMARE
Date: 2022.10.06
                        Versus
14:05:22 +0530
                   Awadesh Singh Yadav & Ors                             ...Respondents

                                               WITH
                                 CIVIL APPLICATION NO. 228 OF 2011
                                                  IN




                                               Page 1 of 2
                                            6th October 2022
                                   902-ASCAL-170-2011 IN LPA-270-2009+.DOC




        LETTERS PATENT APPEAL NO. 270 OF 2009
                                  IN
             REVIEW PETITION NO. 86 OF 2009
                                  IN
              WRIT PETITION NO. 2791 OF 2009

Awadesh Singh Yadav & Ors                                 ...Appellants
     Versus
Labour and Enforcement Officer Dadra and                ...Respondents
Nagar Haveli & Ors


Ms Jane Cox, for the Applicants/Petitioners.
Mr SK Talsania, Senior Advocate, with SS Deshmukh, for
     Respondents Nos. 1 and 3.


                     CORAM          G.S. Patel &
                                    Gauri Godse, JJ.

DATED: 6th October 2022 PC:-

1. Hearing is concluded.

2. Judgment is reserved.

(Gauri Godse, J) (G. S. Patel, J)

6th October 2022

 
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