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M/S Armstrong Infrastructure ... vs The State Of Maharashtra And Ors
2022 Latest Caselaw 10257 Bom

Citation : 2022 Latest Caselaw 10257 Bom
Judgement Date : 4 October, 2022

Bombay High Court
M/S Armstrong Infrastructure ... vs The State Of Maharashtra And Ors on 4 October, 2022
Bench: Amit Borkar
                                                6-crwp938-2022+3.doc


AGK
      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
           CRIMINAL APPELLATE JURISDICTION

        CRIMINAL WRIT PETITION NO.938 OF 2022

Armstrong Infrastructure Pvt. Ltd.
through Sameer Magan Bhujbal
& Ors.                                  ...Petitioners
     V/s.
The State of Maharashtra & Ors.         ...Respondents

                        WITH
        CRIMINAL WRIT PETITION NO.939 OF 2022
                        WITH
        CRIMINAL WRIT PETITION NO.1342 OF 2022

Parvesh Construction Pvt. Ltd
through director Satyan Appa
Kesarkar & Ors.                         ...Petitioners
     V/s.
The State of Maharashtra & Ors.         ...Respondents

                        WITH
        CRIMINAL WRIT PETITION NO.1341 OF 2022

Devisha Infrastructure Pvt. Ltd.
Through Sameer Magan Bhujbal
& Ors.                                  ...Petitioners
     V/s.
The State of Maharashtra & Ors.         ...Respondents



Mr. Naresh Jain with Ms. Neha Anchlia, Mr. Sham
Nalve and Mr. Sudarshan Khawase for the petitioner.
Ms. G. P. Mulekar, APP for the State.
Mr. Ashish Chavan with Mr. Suresh Kumar, Mr. D. P.
Singh and Ms. Smita Thakur for respondent nos.2 & 3.




                                   1
                                                                               6-crwp938-2022+3.doc


                                                  CORAM         : AMIT BORKAR, J.

DATE : OCTOBER 4, 2022

P.C.:

1. Learned advocate for respondent nos.2 and 3, on instructions, states that they are in the process of filing a review petition in relation to the judgment in Civil Appeal No.5783 of 2022.

2. In that view of the matter, stand over to 14th November 2022.

3. Ad-interim relief granted earlier to continue till next date.

           Digitally
           signed by
           ATUL
ATUL       GANESH
GANESH     KULKARNI


                                                                         (AMIT BORKAR, J.)
KULKARNI   Date:
           2022.10.06
           14:54:15
           +0530





 

 
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