Jyoti Jagtap vs National Investigation Agency ...
2022 Latest Caselaw 10254 Bom

                              Osk                                                       1-Apeal-289-2022.odt



                                             IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                                                   CRIMINAL APPELLATE JURISDICTION

                                                   CRIMINAL APPEAL NO. 289 OF 2022

                              Jyoti Jagtap                                           ... Appellant
                                     V/s.
                              National Investigation Agency & Anr.                   ... Respondents


                              Mr. Mihir Desai, Senior Advocate i/b. Ms. Kritika Agarwal for Appellant.
                              Mr. Sandesh D. Patil, Special P.P. a/w. Mr.Chintan Shah, Ms.Anushka A. & Mr.
                              Prithviraj Gole for Respondent No.1-NIA.
                              Mr. S.S. Hulke, A.P.P. for Respondent No.2-State.


                                                                     CORAM : A.S. GADKARI AND
                                                                             MILIND N. JADHAV, JJ.

DATE : 4th October 2022.

P.C. :

. Closed for Judgment.

[MILIND N. JADHAV, J.] [A.S. GADKARI, J.]

Digitally signed by OMKAR OMKAR SHIVAHAR SHIVAHAR KUMBHAKARN KUMBHAKARN Date:

2022.10.06 13:27:25 +0530