Dipesh Devshi Dedhia vs Hemangi Dipesh Dedhia And Anr
2022 Latest Caselaw 10239 Bom

                                                                               49-revn300-2022.doc


                      AGK
                            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                 CRIMINAL APPELLATE JURISDICTION

                           CRIMINAL REVISION APPLICATION NO.300 OF 2022


                      Dipesh Devshi Dedhia                      ...Applicant
                           V/s.
                      Hemangi Dipesh Dedhia & Anr.              ...Respondents



                      Ms. Leena Patil for the applicant.
                      Mr. Prathamesh Ghodke i/by Ms. Shubhangi S. Ghodke
                      for the respondents.
                      Mr. A. R. Patil, APP for the State.



                                                CORAM           : AMIT BORKAR, J.

DATE : OCTOBER 4, 2022

P.C.:

1. The applicant to file affidavit disclosing assets and liabilities of the applicant in the form prescribed in the judgment of the Supreme Court in the case of Rajnesh v. Neha reported in (2021) 2 SCC 324 within two (2) weeks from today.

2. List the revision application on 18th November 2022.

         Digitally
         signed by
         ATUL
ATUL     GANESH
GANESH   KULKARNI
KULKARNI Date:
         2022.10.06

                                                                       (AMIT BORKAR, J.)
         14:58:35
         +0530