Kundlik Janardhan Bhise vs Anil Baban Bagal And Anr
2022 Latest Caselaw 10184 Bom

Citation : 2022 Latest Caselaw 10184 Bom
Judgement Date : 3 October, 2022

Bombay High Court

Kundlik Janardhan Bhise vs Anil Baban Bagal And Anr on 3 October, 2022

Bench: S. K. Shinde

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 9212 OF 2022

 Kundlik Janardhan Bhise                                ....PETITIONER
             V/S
 Anil Baban Bagal And Anr                             ....RESPONDENT

N V GAIKWAD for Petitioner

Mr Abhijeet P Kulkarni Adv for R.no. 1 Mr P.P. Pujari AGP for State/R.no 2

FOR ORDER

CORAM : HON'BLE SHRI JUSTICE SANDEEP KASHINATH SHINDE J DATE : 3rd October, 2022 P.C. :