Monday, 04, May, 2026
 
Torrent Pharma ADVT
latestlaws android app
latestlaws iOS app
 
 
Expand O P Jindal Global University
trademarkclick
 
  
  
 
 
2026 2025 2024 2023 2022 2021 2019 2018 2017 2016 2015 2014 2013 2012 2011 2010 2009 2008 2007 2006 2005 2004 2003 2002 2001
January February March April May June July August September October November December
 

Sharad S/O Bhaskar Manekar vs Union Of India, Through Its ...
2022 Latest Caselaw 10180 Bom

Citation : 2022 Latest Caselaw 10180 Bom
Judgement Date : 3 October, 2022

Bombay High Court
Sharad S/O Bhaskar Manekar vs Union Of India, Through Its ... on 3 October, 2022
Bench: A.S. Chandurkar, Urmila Sachin Phalke
 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 5030 OF 2011

 Sharad S/o Bhaskar Manekar                             ....PETITIONER
             V/S
 Union Of India, Through Its Secretary,               ....RESPONDENT

Department Of Home And 2 Others

SP PALSHIKAR, NS WARULKAR for Petitioner NEERJA G. CHOUBEY for Respondent

CORAM : HON'BLE SHRI JUSTICE A.S. CHANDURKAR & HON'BLE JUSTICE URMILA JOSHI PHALKE, JJ DATE : 3rd October, 2022 P.C. :

Heard Mr. S.P. Palshikar, Adv. for Petitioner, Ms. Neerja G. Choubey, Adv. for Respondents. CLOSED FOR JUDGMENT.

( FOR REGISTRAR JUDICIAL )

Page 1/1

 
Download the LatestLaws.com Mobile App
latestlaws android app
latestlaws iOS app
 
Join latestlaws whatsapp group
 
Latestlaws Newsletter
 

Publish Your Article

Publish Your Article
 

Campus Ambassador

Campus Ambassador
 

Media Partner

Media Partner
 

Campus Buzz

campuss Buzz
 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents: Lexidem Offline Internship Program, 2026
 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

LatestLaws.com presents Lexidem Online Internship, 2026
 
Whatsapp Channel
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Smt. Nirmala Devi Bam Memorial International Moot Court Competition
 
IDRC (Indian dispute resolution centre)
 
Latestlaws Newsletter
 
Latestlaws.com App and Features
 
O P Jindal Global University
 
Vips
 
Sandeep Logistics
 
 
start up India
the world of Laws
IDRC
 
About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs