Keru Alias Savlaram Raghunath ... vs The State Of Maharashtra Through ...
2022 Latest Caselaw 10173 Bom

                     Megha                                     903_fast_19723_2015.doc



                                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                        CIVIL APPELLATE JURISDICTION

                                    FIRST APPEAL (STAMP) NO.19723 OF 2015

                      Keru alias Savlaram Raghunath
                      Deshmukh                                               ...Appellant
                                       Versus
                      The State of Maharashtra                             ...Respondent
                                                       ...
                     Mr. Sachin Pune for the Appellant.
                     Ms Tanaya Goswami for the Respondent -State.


                                                CORAM: SMT. ANUJA PRABHUDESSAI, J.

DATED : 3rd OCTOBER, 2022.

P. C. :-

1. Learned APP to verify whether the other appeals arising

from the same judgment or the same notifcation are pending before

this Court.

2. Stand over to 17/10/2022.

(SMT. ANUJA PRABHUDESSAI, J.)

Digitally signed MEGHA by MEGHA S PARAB S Date:

2022.10.06 PARAB 16:37:47 +0530