Shri. Mohammed Masood M. Amin ... vs Sau. Meera Digvijay Singh And Anr
2022 Latest Caselaw 12200 Bom

                                                                               23. WP 8908-17.odt



                                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                          CIVIL APPELLATE JURISDICTION
                                         WRIT PETITION NO. 8908 OF 2017

                     Shri. Mohammed Masood M. Amin Bhaji & Ors. .. Petitioners
                       V/s
                     Sau. Meera Digvijay Singh And Anr.         .. Respondents

                     None for the Petitioners.
                     None for the Respondents.

                                                       CORAM: ABHAY AHUJA, J.

DATE : 25th NOVEMBER, 2022

P.C. :-

1. None for the parties.

2. This is a petition impugning the judgment and order dated 23 rd June 2017 passed by the Civil Judge Junior Division, Mangaon, rejecting petitioners' application for impleading them as necessary and proper parties to R.C.S. No.117 of 2012, pending before the Court at Mangaon.

3. Since, this petition pertains to the year 2017 and none appears for the parties, it is made clear that if on the next date, none appears for the petitioner, this petition shall stand dismissed without further reference to this Court.

4. List the petition on 23rd December 2022.

        Digitally
        signed by
                                                                     (ABHAY AHUJA, J.)
        ARTI
ARTI    VILAS
VILAS   KHATATE
KHATATE Date:
        2022.11.25
        19:22:13
        +0530




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