M/S.J.M.Knitwear P.Ltd vs M/S.Recap Sports Wear Co., And ...
2022 Latest Caselaw 12182 Bom

                                   1/1                  67 NMIS 33-19.doc


     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
           ORDINARY ORIGINAL CIVIL JURISDICTION
                  NOTICE OF MOTION NO. 33 OF 2019
                                IN
                    NOTICE NO.(INOT) 33 OF 2019


Zubin Kishor Thakker                          .. Applicant/Judgment
                                                 debtor no.5
In the matter between
M/s.Recap Sports Wear Co.& Ors                   Judgment Debtors
                         Versus
M/s.J.M. Knitwear Pvt.Ltd                     .. Judgment creditor
                                         ...

Ms.Deepali Kamble for judgment creditor.
Mr.D.T.Tiwari i/b Mr.R.M. Upadhyay           for the applicant/
judgment debtor no.5.
Mr. D.R.Talekar i/c Insolvency Registrar present.

                            CORAM: BHARATI DANGRE, J.

DATED : 25th NOVEMBER, 2022 P.C:-

1 At the request of the learned counsel for the applicant, list on 6/1/2023.

( SMT. BHARATI DANGRE, J.)

Tilak