Rajendra Sukhadeorao Chaudhary vs V.I.D.C. Thr Exe. Eng. Bembla ...
2022 Latest Caselaw 12010 Bom

                                                                  1                                 217.FA.203-2011.odt




                                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                           NAGPUR BENCH AT NAGPUR

                                               FIRST APPEAL NO. 203 OF 2011
                                           ( Rajendra Sukhdeorao Choudhary
                                                            Vs.
                                V.I.D.C., Thr. Its Executive Engineer, Yavatmal & Ors. )

             Office Notes, Office Memoranda                           Court's or Judge's orders
             of Coram, Appearances, Court's
             orders     or    directions and
             Registrar's orders


                                               Mrs. S.W. Deshpande, Advocate for the Appellant.
                                               Mr. M.A. Kadu, Advocate for the Respondent No.1.
                                               Mrs. Mayuri H. Deshmukh, AGP for the Respondent Nos. 2 & 3.




                                               CORAM:       AVINASH G. GHAROTE, J.

DATED : 22nd NOVEMBER, 2022.

Mrs. Deshpande, learned counsel for the appellant submits, that the matter is covered by the judgment of this Court in Vijay Jagpal Thakre Vs. Vidarbha Irrigation Development Corporation & Ors., F.A No.373/2011 decided on 28.08.2015, considering which, Mr. Kadu, learned counsel appearing for the respondent No.1, to examine and make a statement.

2. List the matter tomorrow i.e. on 23.11.2022.

JUDGE Signed By:SHRIKANT DAMODHAR BHIMTE SD. Bhimte Signing Date:22.11.2022 17:10