Gramin Yuvak Shikshan Mandal, ... vs Shivnarayan Datta Ruat And ...
2022 Latest Caselaw 11861 Bom

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 5998 OF 2019

 Gramin Yuvak Shikshan Mandal, Through Its ....PETITIONER
 President, Kinhi Naik And Another
              V/S
 Shivnarayan Datta Ruat And Another       ....RESPONDENT

ADV. MM AGNIHOTRI WITH ADV. P.L. SAGDEO AND ADV. MAYANK M AGNIHOTRI WITH ADV. S. ZIA QAZI for Petitioner MS. KS JOSHI AGP FOR R/2 ADV. RADHIKA G BAJAJ WITH AD MOHGAONKAR WITH DA MOHGAONKAR WITH AAKANSHA MOHGAONKAR FOR R/2. ADV. SP BHANDARKAR WITH ADV. MANISH SHUKLA AND ADV. UDAY DASTANE FOR INTERVERNER.

CORAM : HON'BLE SHRI JUSTICE SUNIL B. SHUKRE & HON'BLE SHRI JUSTICE AVINASH G. GHAROTE & HON'BLE SHRI JUSTICE ANIL S. KILOR, JJ DATE : 18th November, 2022 P.C. :

HEARD, THE LEARNED COUNSEL FOR THE PARTIES. ARGUMENTS ARE CONCLUDED CLOSED FOR MATTER FOR JUDGMENT.

( FOR REGISTRAR JUDICIAL )

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