Reliance General Insurance ... vs Maruti Ramchandra Kadam And Ors
2022 Latest Caselaw 11859 Bom

                            Megha                                     904_ia_18851_2022.doc



                                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                               CIVIL APPELLATE JURISDICTION

                                          INTERIM APPLICATION NO.18851 OF 2022
                                                           IN
                                              FIRST APPEAL NO.1119 OF 2022

                            Reliance General Insurance Co. Ltd.                   ...Applicant
                                            Versus
                            Maruti Ramchandra Kadam and Ors.                    ...Respondents
                                                         ...
                            None for the Applicant.


                                                      CORAM: SMT. ANUJA PRABHUDESSAI, J.

DATED : 18th NOVEMBER, 2022.

P. C. :-

1. Registry has placed the matter for speaking to minutes of

order dated 04/10/2022 wherein the date of impugned Judgment and

Award is wrongly typed as '01.02.2021' instead of '01.02.2022'.

2. Hence, in the third line of the second paragraph the date of

the impugned Judgment and Award shall be corrected to read as

'01.02.2022'. Necessary corrections be carried out in the order dated

04/10/2022.

(SMT. ANUJA PRABHUDESSAI, J.)

Digitally signed MEGHA by MEGHA S PARAB S Date:

      2022.11.21                                                1/1
PARAB 11:17:03
      +0530